Section 58(3) in Income-Tax (Certificate Proceedings) Rules, 1962
(3)[ The fees to be charged for the supply of a copy of any document urgently shall be Rs. 4 for each document, in addition to the fees payable under sub-rule (1).] [Substitued by the Income-tax (Certificate Proceedings)(Amendment) Rules, 1992 (w.e.f. 1st May, 1992)]
