Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(3) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952 (3)[ Omitted.] [Omitted vide Punjab Government notification No. G.S.R. 145/C.A. 63/48 /Sections 49, 50 and 112 Amd. (1) 65, dated 25th June, 1965.]
