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State of Punjab - Section

Section 1 in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

1. Short Title and Commencement.

(1)These rules may be called the Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952.
(2)[ They shall come into force on such date as the State Government may, by notification in the official Gazette, appoint in this behalf.] [These rules came into force with effect from the 30th September, 1952 vide Punjab Government Notification No. 7480-LP- 52/968, dated the 30th September 1952.]
(3)[ Omitted.] [Omitted vide Punjab Government notification No. G.S.R. 145/C.A. 63/48 /Sections 49, 50 and 112 Amd. (1) 65, dated 25th June, 1965.]