Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(iv) in Gauhati University Teachers Conduct Rules, 1975 (iv)Raising questions of caste, creed, religion, race or sex in matters relating to the affairs of the University or any of its departments or colleges.
