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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(2)For the said purpose, the Director shall by an order call upon all the constituencies in the market area to elect members in accordance with the provisions of these rules before the date specified by him in the order.