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NCT Delhi - Section

Section 22 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

22. Order for election of marketing committee.

(1)Election shall be held for the purpose of constituting a new marketing committee on the expiration of the duration of the marketing committee or the superseded marketing committee.
(2)For the said purpose, the Director shall by an order call upon all the constituencies in the market area to elect members in accordance with the provisions of these rules before the date specified by him in the order.