Himachal Pradesh High Court
Harmohini vs . State Of Hp & Ors. on 17 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Harmohini Vs. State of HP & Ors.
CWPOA No. 6606 of 2019 .
17.06.2023 Present: Mr. Himanshu Thakur, Advocate, proxy counsel for the petitioner.
Mr. Rupinder Singh Thakur, Mr. Y.P.S. Dhaulta, and Mr. Varun Chandel, Additional Advocates General with Ms. Seema Sharma and Mr. Sumit Shama, Deputy Advocates General, for the respondents-State.
List the matter on 04.07.2023, when record of the case shall be produced by respondents No.1 to 3.
Jyotsna Rewal Dua Judge June 17, 2023 (R.Atal) ::: Downloaded on - 17/06/2023 20:34:51 :::CIS