Himachal Pradesh High Court
Harmohini vs . State Of H.P. & Ors. on 1 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Harmohini Vs. State of H.P. & Ors.
CWPOA No.6606 of 2019 .
01.06.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Sohail Khan, Advocate, for the petitioner. Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for respondents No.1 to 3.
Heard for some time.
List on 12.06.2023, when the record of the case shall be produced by respondents No.1 to 3-State.
Jyotsna Rewal Dua
June 01, 2023 Judge
Mukesh
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