Supreme Court - Daily Orders
The Chief Secretary To Govt. Of Tamil ... vs The State Of Karnataka on 24 September, 2021
Bench: A.M. Khanwilkar, C.T. Ravikumar
ITEM NO.8 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5608/2021
THE CHIEF SECRETARY TO GOVT. OF TAMIL NADU & ANR. Appellant(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
( IA No.113630/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.113629/2021-STAY APPLICATION )
Date : 24-09-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Appellant(s) Mr. Shekhar Naphade,Sr. Adv.
Mr. V. Krishnamurthy, Sr. Adv (AAG)
Mr. G. Umapathy, Adv.
Mr. D.Kumanan, AOR
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Prabhuling K. Navadgi, AG, Karnataka
Mr. Shubranshu Padhi, Adv.
Mr. V. N. Raghupathy, AOR
Mr. S. Sukumaran, Adv
Mr. Anand Sukumar, Adv
Mr. Bhupesh Pathak, Adv
Mrs. Meera Mathur, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter after the pronouncement of judgment in C.A. Nos. 12122-12123 of 2018 and connected cases titled as "Municipal Corporation of Greater Mumbai Vs. Ankita Sinha & Ors.".
Signature Not Verified(DEEPAK SINGH) Digitally signed by NEETU KHAJURIA Date: 2021.09.25 (VIDYA NEGI) COURT MASTER (SH) 12:57:00 IST Reason: COURT MASTER (NSH)