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Supreme Court - Daily Orders

The Chief Secretary To Govt. Of Tamil ... vs The State Of Karnataka on 24 September, 2021

Bench: A.M. Khanwilkar, C.T. Ravikumar

     ITEM NO.8                   Court 3 (Video Conferencing)            SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Civil Appeal                No(s).   5608/2021

     THE CHIEF SECRETARY TO GOVT. OF TAMIL NADU & ANR.                  Appellant(s)

                                                      VERSUS

     THE STATE OF KARNATAKA & ORS.                                      Respondent(s)

     ( IA No.113630/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.113629/2021-STAY APPLICATION )

     Date : 24-09-2021 This appeal was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Appellant(s)                  Mr.   Shekhar Naphade,Sr. Adv.
                                       Mr.   V. Krishnamurthy, Sr. Adv (AAG)
                                       Mr.   G. Umapathy, Adv.
                                       Mr.   D.Kumanan, AOR

     For Respondent(s)                 Mr.   Shyam Divan, Sr. Adv.
                                       Mr.   Prabhuling K. Navadgi, AG, Karnataka
                                       Mr.   Shubranshu Padhi, Adv.
                                       Mr.   V. N. Raghupathy, AOR

                                       Mr. S. Sukumaran, Adv
                                       Mr. Anand Sukumar, Adv
                                       Mr. Bhupesh Pathak, Adv
                                       Mrs. Meera Mathur, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List this matter after the pronouncement of judgment in C.A. Nos. 12122-12123 of 2018 and connected cases titled as "Municipal Corporation of Greater Mumbai Vs. Ankita Sinha & Ors.".

Signature Not Verified

(DEEPAK SINGH) Digitally signed by NEETU KHAJURIA Date: 2021.09.25 (VIDYA NEGI) COURT MASTER (SH) 12:57:00 IST Reason: COURT MASTER (NSH)