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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(2) in Karnataka Co-Operative Textile Mills (Acquisition and Transfer) Act, 1986

(2)It shall come into force on such [date] [Notification bringing the Act into force is not available] as the Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.