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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(a) in The Tamil Nadu State Agricultural Council Act, 2009

(a)shall be permitted only if such persons are enrolled as agricultural practitioner in accordance with the law regulating the-registration of such persons for the time being in force in that State or Country;