Section 6(2) in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007
(2)In case of [Mahatma Gandhi National Rural Employment Guarantee Scheme (MGNREGS)] [Substituted for 'National Rural Employment Guarantee Scheme' by G.O. Ms. No. 54, dated 22.5.2014.] works, if five successive bills for a work in a given Village Panchayat are each less than rupees one lakh, the Block Development Officer (Village Panchayats) shall stop payment on the fifth bill until and unless the work is super-checked by the Assistant Executive Engineer (Rural Development and Panchayat Raj) concerned.
