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State of Tamilnadu - Section

Section 6 in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007

6. Measurement and check - measurement of works under [Mahatma Gandhi National Rural Employment Guarantee Scheme (MGNREGS)] [Substituted for 'National Rural Employment Guarantee Scheme' by G.O. Ms. No. 54, dated 22.5.2014.].

(1)The authorities competent to measure and check-measure all works done or materials supplied whether by contract or by departmental agency for works under [Mahatma Gandhi National Rural Employment Guarantee Scheme (MGNREGS)] [Substituted for 'National Rural Employment Guarantee Scheme' by G.O. Ms. No. 54, dated 22.5.2014.] shall be as specified below: -
Value of work Measuring Officer Check-measuring Officer
(1) (2) (3)
(1) Bills of value not more than rupees onelakh. Overseer. Block Engineer or Assistant Engineer (RuralDevelopment and Panchayat Raj).
(2) Bill of value not more than rupees one lakh. Block Engineer or Assistant Engineer (RuralDevelopment and Panchayat Raj). Assistant Executive Engineer (Rural Developmentand Panchayat Raj).
(2)In case of [Mahatma Gandhi National Rural Employment Guarantee Scheme (MGNREGS)] [Substituted for 'National Rural Employment Guarantee Scheme' by G.O. Ms. No. 54, dated 22.5.2014.] works, if five successive bills for a work in a given Village Panchayat are each less than rupees one lakh, the Block Development Officer (Village Panchayats) shall stop payment on the fifth bill until and unless the work is super-checked by the Assistant Executive Engineer (Rural Development and Panchayat Raj) concerned.
(3)The Block Development Officer (Village Panchayats) shall not pass the final bill for a [Mahatma Gandhi National Rural Employment Guarantee Scheme (MGNREGS)] [Substituted for 'National Rural Employment Guarantee Scheme' by G.O. Ms. No. 54, dated 22.5.2014.] work in a Village Panchayat until and unless it is check-measured or super checked, as the case may be, by the Assistant Executive Engineer (Rural Development and Panchayat Raj) concerned.