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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(2)The salaries and allowances payable to, and the other terms and conditions of service of the officers and employees appointed for the purpose of the Commission shall be such as may be prescribed.