Himachal Pradesh High Court
Prakash Chand Others vs . Dhani Ram And Others on 28 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Prakash Chand others vs. Dhani Ram and others .
CMPMO No. 139 of 2022 28.04.2023 Present: Mr. Dibender Ghosh, Advocate for the petitioner.
Mr. G.D. Verma, Senior Advocate with Mr. Sumit Sharma, Advocate for the respondents.
Reply to the petition stands filed. rejoinder thereto, if any, be filed within a period of two weeks. As prayed for, reply to the miscellaneous application be also filed within the same time.
List after two weeks.
(Ajay Mohan Goel) Judge April 28, 2023 (narender) ::: Downloaded on - 28/04/2023 20:56:44 :::CIS