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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1) in Gujarat Elementary Education Rules, 2010

(1)The vacancy of an elected members of an Education Committee due to any cause shall be forthwith reported by the Chairman of the Education Committee to the President of the municipality. The President shall take steps to fill it up, not latter than 90 days, by election, in accordance with the procedure prescribed in Annex-III, of a person satisfying the requirements of the class of the vacancy.