Section 35 in Gujarat Elementary Education Rules, 2010
35. Filling up of a casual vacancy of a member of an Education Committee.
(1)The vacancy of an elected members of an Education Committee due to any cause shall be forthwith reported by the Chairman of the Education Committee to the President of the municipality. The President shall take steps to fill it up, not latter than 90 days, by election, in accordance with the procedure prescribed in Annex-III, of a person satisfying the requirements of the class of the vacancy.(2)The vacancy of a member of an Education Committee appointed or nominated by Government due to any cause shall be forthwith reported by the Elementary Education Officer of the Education Committee to Government.
