Punjab-Haryana High Court
State Of Haryana & Ors vs Jal Mehga Etc on 5 May, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Cross-objection no. 233-CI/2010 and
RFA No.3355 of 2010(O&M)
LAC No.234 of 2007
Date of Decision 05.05.2016
State of Haryana and others
...... Appellant(s).
Versus
Jal Megha
..... Respondent(s).
CORAM :HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
***
Present : Mr. Randhir Singh, Addl. A.G., Haryana assisted by
Mr. Abhinash Jain, AAG, Haryana.
None for the respondent(s).
***
RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.3356 of 2010 titled as "State of Haryana and another Vs. Santokh Singh and others".
(RAMESHWAR SINGH MALIK)
May 05,2016 JUDGE
Joyti rani
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