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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(2) in Karnataka Public Safety (Measures) Enforcement Act, 2017

(2)It extends to the whole areas of Bruhat Bengaluru Mahanagar Palike and other Corporations constituted under the Karnataka Municipal Corporations Act, 1976, and to such other areas and places as may be identified and notified by the State Government from time to time.