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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(c) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007

(c)Other relaxations, incentives like tax concessions, exemptions, single window clearances, trunk infrastructure provision will be worked out for mega projects of 400 acres and above. A special committee will be formed at the government level and a separate policy will be worked out regarding the planing standards, PPP (Public Private Partnership) Models.
(ii)Other requirements: -