Section 15 in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007
15. Special Regulations/Norms for Large projects.
- Amalgamation of plots is envisaged as a market dynamic to assist better development. Apart from this, to encourage large projects which would cater to larger populations and also provide infrastructure which can be shared over a larger population special incentives are proposed. Large projects may find viability to go for innovation in terms of solar power use, waste water recycling, piped cooking gas, W1-F1l precincts and corridors, water conservation techniques which will lead to a better quality of life. The incentives are as follows.(i)Special Incentives for.(a)Large Integrated townships. - Discounts on Value Addition Charges (land and building)i. 40-100 acres-no charge up to 24 mtrs-20% discount on Value Addition Charge on Land and buildingii. 100-200 acres- no charge up to 30 mtrs- 30% discount on Value Addition Charge on Land and buildingiii. Above 200 acres- on charge up to 36 mtrs- 40% discount on Value Addition Charge on Land and building(b)Large Education Institutions/ Universities (as qualified by the State Education Department Guidelines)i. Above 100 acres- no charge up to 24 mtrs- 40% discount on Value Addition Charge on Land and building(c)Other relaxations, incentives like tax concessions, exemptions, single window clearances, trunk infrastructure provision will be worked out for mega projects of 400 acres and above. A special committee will be formed at the government level and a separate policy will be worked out regarding the planing standards, PPP (Public Private Partnership) Models.(ii)Other requirements: -(a)All projects above 40 acres in size shall submit a EIA Report(including infrastructural calculations) and a Traffic Impact Report.(b)All projects 40 acres and above shall necessarily have a licensed Town Planer as part of the technical specialist to vet the overall plan and furnish the impact of the project on the urban system in a report form.
