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State of Madhya Pradesh - Section

Section 19 in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

19. Joint meeting of committees.

(1)Where any matters concerned with both committees i.e., Gram Nirman Samiti and also the Gram Vikas Samiti, it shall be placed before the joint meeting.
(2)Where any matter concerns with policy matter, it shall be placed for decision before the Gram Sabha.
(3)At the lime of planning for overall development of village, all members of Gram Nirman Samiti shall be included in the Gram Vikas Samiti.