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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(4)The following rank lists shall be prepared by the Convener: -
(i)State-wide Common Merit List. - The list shall include candidates irrespective of whether one belongs to any category of reservation quota or not, basing on the marks obtained in the ECET-FDH;
(ii)Integrated Merit List for admission into 'Information Technology Courses;
(iii)Region - wise Common Merit List: The list includes candidates belonging to the particular local area irrespective of whether one belongs to any category of reservation quota or not basing on the marks obtained in the ECET-FDH:
(iv)Minority Community Merit Lists: The merit lists, containing the candidates belonging to the different Minority Communities arranged in the merit ranking assigned in the ECET-FDH, both State-wide and Region-wise.
(v)Community-wise Merit Lists: There shall be separate Community-wise merit lists for the Scheduled Castes, Scheduled Tribes and Backward Classes Communities, both as State-wide and Region-wise; and
(vi)Merit list for other categories of reservations: There shall be separate lists for other categories of reservations as per the orders in force for Physically Handicapped, NCC, Games and Sports, Children of Ex-servicemen and for women, both State-wide and Region-wise.