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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4)(iv) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(iv)Minority Community Merit Lists: The merit lists, containing the candidates belonging to the different Minority Communities arranged in the merit ranking assigned in the ECET-FDH, both State-wide and Region-wise.