Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Himachal Pradesh - Subsection Section 94(1) in Himachal Pradesh Municipal Election Rules, 2015 (1)The election petition under section 284 shall be presented to the authorised officer, under whose territorial jurisdiction of the Municipality is situated.
