Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The National Institute Of Disaster Management Regulations, 2006 (2)If the Chairperson of the governing body is not present at any particular meeting, the Vice-Chairperson shall preside over the meeting of the governing body.
