Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(2)They shall come into force with effect from the date of publication in the "Madhya Pradesh Rajpatra".