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State of Maharashtra - Section

Section 78 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

78. Re-commencing of counting after fresh poll.

(1)If a fresh poll is held under rule 74, the Returning Officer, shall, after completion of that poll, recommence the counting of votes on the date and at the lime and place which have been fixed by him in that behalf and of which notice has been previously given to the candidates and their election agents.
(2)The provisions of rules 75 and 79 shall apply so far as may be to such further counting.