Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977

(1)Timber and pole will be measured in multiples of ten centimetres in length and lengths below ten centimetres will be ignored for calculation of length of timber and pole.