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Union of India - Section

Section 26 in The Bangalore Metro Railway (General) Rules, 2011

26. Service Regularity.

(1)Every effort shall be made by Operations Control Centre Staff, station staff and train staff to ensure that scheduled intervals between trains are maintained.
(2)Each Train Operator shall start his train from terminal station as soon as he gets the 'Departure Order Indication'.
(3)Each Train Operator shall start his train from each intermediate station at the time indicated by the 'Departure Order Indication'.
(4)Each Train Operator shall follow any instruction from the Traffic Controller which varies the scheduled timings of his train.
(5)Each Train Operator shall be supplied a copy of the current working timetable applicable to the line on which he is working and he shall be in possession of such time table while on duty.