Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006

(1)Implementation of annual investment plan will normally follow the priority criterion of the enclosed guidelines.