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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2)(c) in Assam Agricultural Engineering Service Rules, 1983

(c)character rolls and personal files of the officers listed; together with all papers showing that any adverse remark recorded in the character roll has been duly communicated to the person concerned and that any representation against such adverse remark has been disposed of other due considerations;