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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2) in Assam Agricultural Engineering Service Rules, 1983

(2)The Appointing Authority shall then furnish to the Selection Board the following documents and information with regard to as many officers in order of seniority as 4 times the number of vacancies, as assessed under sub-rule (1):
(a)information about the number of vacancies;
(b)list of officers in order of seniority, eligible for promotion (separate lists of promotion to different cadres shall be furnished) indicating the cadre/class to which the case of promotion is to be considered;
(c)character rolls and personal files of the officers listed; together with all papers showing that any adverse remark recorded in the character roll has been duly communicated to the person concerned and that any representation against such adverse remark has been disposed of other due considerations;
(d)details about representation and about carry forward of vacancies as provided under sub-rule (3) of Rule 11; and
(e)any other documents and information as may be considered necessary by the Appointing Authority or required by the Board.