Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205] [Entire Act] State of Kerala - Subsection Section 205(b) in Kerala Factories Rules, 1957 (b)No person under 18 years of age shall be employed in a chrome or in a nitro or amido process or in a process in which the following materials are used or where the vapour of such materials is given off;
