205. Restrictions on the employment of young persons and women.
(a)a person under 18 year of age and women shall not be employed in any process in which hydrofluoric acid fumes or ammoniacal vapors are given off or in any of the following operations.(i)evaporation of brine in open pans;(ii)stoving of salt(iii)work at furnace where the treatment of zinc ores is carried on ; and(iv)the cleaning of work-rooms where the process mentioned in (iii) is carried on .(b)No person under 18 years of age shall be employed in a chrome or in a nitro or amido process or in a process in which the following materials are used or where the vapour of such materials is given off;Carbon disulphide, chlorides of sulphur, benzene, carbon tetrachloride, trichloroethylene, any chlorinated hydro-carbons, or any mixture containing any of such materials.
