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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(b) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(b)The appointing authority shall be responsible for the correct and up to-date maintenance of the service book, and he shall record an annual certificate of verification in the service book as early as possible after the close of the year.