Section 29 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976
29. Maintenance of service book.
(a)A service book shall be maintained in such form and manner as may be laid down by the Government for every member of the establishment who is entitled to subscribe to the General Provident Fund, and maintained by the Municipality.(b)The appointing authority shall be responsible for the correct and up to-date maintenance of the service book, and he shall record an annual certificate of verification in the service book as early as possible after the close of the year.
