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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2) in Periyar University Act, 1997

(2)All such regulations shall have effect from such date as the Standing Committee on Academic Affairs may direct but every regulation so made shall be submitted, as soon as may be, to the Senate for its consideration at its next succeeding meeting.Chapter - VII Admission And Residence Of Students