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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The nomination forms shall be scrutinised to decide the eligibility or otherwise of the candidate and recorded on the nomination form taking the objections raised by the other contestants, if any, into account and also recorded in Form-5.