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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(1)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(c)make such other temporary provisions as it may deem to be necessary or expedient.