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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2)(b) in The Orissa Boiler Operation Engineers' Rules, 2000

(b)familiarity with the provisions of the Indian Boiler Regulations including calculations of dead weight safety valve, the weight and position of bail on a lever and weight safety valve;