Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Uttar Pradesh - Subsection Section 35(1)(b) in The United Provinces Indian Medicine Act, 1939 (b)the registered address and appointment held by or actual employment of each person whose name is entered in the register; and