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State of Rajasthan - Section

Section 15A in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

15A.

The primary function of these funds is to give assistance to the employee/ dependents as proved in rule (3)(a) to (f). If funds permit financial assistance will be provided to voluntary organisations on the recommendation of the District Education Officer provided there has been a collection of atleast 50% of the total estimated cost of the project by way of donation, voluntary subscription staging shows and performance or organising charity shows etc. The assistance will be given on first come first served basis.]