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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

(1)No weight other than a bullion weight shall be used in any transaction in bullion including precious metals, pearls and ornaments and other articles made of gold or silver. [Sections 10 and 72(2)(a)]