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State of Punjab - Section

Section 9 in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

9. Use of bullion weights, carat weights, etc.

(1)No weight other than a bullion weight shall be used in any transaction in bullion including precious metals, pearls and ornaments and other articles made of gold or silver. [Sections 10 and 72(2)(a)]
(2)No weight other than a carat weight shall be used in any transaction in precious stones.
(3)No balance or weighing instrument other than a balance or weighing instrument of accuracy of Class 'B' or Class II or of higher accuracy as prescribed under the Standards Act shall be used in any of the transaction referred to in sub-rules (1) and (2).Explanation. - The expression 'accuracy Class B' and 'accuracy Class II' shall have the meanings assigned to them in the Seventh Schedule of the Standards of Weights and Measures (General) Rules, 1987.