Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(4)(c) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(c)One representative of the Co-operative Marketing Society functioning in the market area who shall be elected by the Managing Committee of such society;