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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(2)(b) in West Bengal Societies Registration Act, 1961

(b)the fee, if any, to be paid for filing any document, other than the memorandum and the regulations under sub-section (1) of section 4,