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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(4) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(4)Loading. - The greatest combined effect of static and imposed loading shall be used for design as under:-
(a)Static loading : weight of vessel and its contents;
(b)test loading if tested by water;
(c)wind loading;
(d)operational loading such as vibration or thermal (natural and operational);
(e)Seismic loading for foundation.