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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Insurance Regulatory And Development Authority (Investment) Regulations, 2000

(2)The Authority may, by any general or special order, modify or change the application of regulations 3, 4, 5 and 6 to any insurer either on its own or on an application made to it.]