Section 10 in The Insurance Regulatory And Development Authority (Investment) Regulations, 2000
10. [ Miscellaneous
.-(1) Valuation of Assets and Accounting of Investments shall be as per the Insurance Regulatory and Development Authority (Preparation of Financial Statements and Auditor's Report of Insurance Companies Regulations, 2000.(2)The Authority may, by any general or special order, modify or change the application of regulations 3, 4, 5 and 6 to any insurer either on its own or on an application made to it.]
